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Shiv Shankar vs D.D.C. And Others
2017 Latest Caselaw 932 ALL

Citation : 2017 Latest Caselaw 932 ALL
Judgement Date : 19 May, 2017

Allahabad High Court
Shiv Shankar vs D.D.C. And Others on 19 May, 2017
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 14398 of 1994
 

 
Petitioner :- Shiv Shankar
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Tripathi B.G. Bhai,Raj Kumar
 
Counsel for Respondent :- S.C.,S.K. Lal
 

 
Hon'ble Bharati Sapru,J.

Counter affidavit filed on 24.09.2014 may be traced out and bring on record. In the alternative, learned counsel for the respondent may replace it.

Learned counsel for the petitioner prays for and is allowed two weeks' and no more time to file rejoinder affidavit.

List in July 2017.

Order Date :- 19.5.2017

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