Chandra Mohan Singh And Anr. vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 93 ALL

Citation : 2017 Latest Caselaw 93 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Chandra Mohan Singh And Anr. vs State Of U.P. And 3 Ors. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47311 of 2016
 

 
Petitioner :- Chandra Mohan Singh And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sujit Kumar Rai
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

On request of learned standing counsel, case is passed over.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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