Pramod Kumar Agrawal vs Smt. Rajni
2017 Latest Caselaw 927 ALL

Citation : 2017 Latest Caselaw 927 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Pramod Kumar Agrawal vs Smt. Rajni on 19 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CIVIL REVISION No. - 439 of 1993
 

 
Revisionist :- Pramod Kumar Agrawal
 
Opposite Party :- Smt. Rajni
 
Counsel for Revisionist :- Prahlad Khare
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appear to press the revision.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 19.5.2017

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