Satish Chandra Agarwal vs Smt. Bela Rani Roy
2017 Latest Caselaw 925 ALL

Citation : 2017 Latest Caselaw 925 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Satish Chandra Agarwal vs Smt. Bela Rani Roy on 19 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CIVIL REVISION No. - 557 of 1999
 

 
Revisionist :- Satish Chandra Agarwal
 
Opposite Party :- Smt. Bela Rani Roy
 
Counsel for Revisionist :- A.T.Kulshrestha,Pankaj Agarwal,Rahul Jain
 
Counsel for Opposite Party :- K.M. Tripathi,Dharmendra Singh,Dharmendra Singhal,R.K.Jain,S.K. Sharma,Z.K.Hasan
 

 
Hon'ble Bharati Sapru,J.

Supplementary counter and Supplementary rejoinder affidavits filed today, which are taken on record.

The lower court's record may be summoned within next four weeks.

List in July 2017.

Order Date :- 19.5.2017

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