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Smt.Virma Devi vs 3Tate Of U.P.Through Secy.
2017 Latest Caselaw 923 ALL

Citation : 2017 Latest Caselaw 923 ALL
Judgement Date : 19 May, 2017

Allahabad High Court
Smt.Virma Devi vs 3Tate Of U.P.Through Secy. on 19 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6988 of 2001
 

 
Petitioner :- Smt.Virma Devi
 
Respondent :- 3tate Of U.P.Through Secy.
 
Counsel for Petitioner :- Avadhesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned Standing Counsel put up this case on 24.05.2017.

In this case a counter affidavit has been filed by Consolidation Officer, Sultanpur.

The Consolidation Officer, Sultanpur shall be present in Court along with the record of pension of petitioner.

Order Date :- 19.5.2017

psd

Vivek Chaudhary,J.

 

 

 
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