Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ...
2017 Latest Caselaw 922 ALL

Citation : 2017 Latest Caselaw 922 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Mohd.Saleem vs Cantonment Board, Sadar,Lucknow ... on 19 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2317 of 2001
 

 
Petitioner :- Mohd.Saleem
 
Respondent :- Cantonment Board, Sadar,Lucknow Through Executive Officer
 
Counsel for Petitioner :- S.K.Chaudhary,R.P. Singh,Shyam Mohan
 
Counsel for Respondent :- C.S.C.,Akhilesh Kalra,Mahendra Kumar Mishra,S.B.Pandey,Sanjeev Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of both the parties, list peremptorily on 24.05.2017.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

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