Deo Raj Singh vs District Inspector Of Schools ...
2017 Latest Caselaw 920 ALL

Citation : 2017 Latest Caselaw 920 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Deo Raj Singh vs District Inspector Of Schools ... on 19 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6134 of 2001
 

 
Petitioner :- Deo Raj Singh
 
Respondent :- District Inspector Of Schools Distt. Faizabad And 2 Ors.
 
Counsel for Petitioner :- S.S.Chauhan,Arvind Kumar Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

This case was listed on 11.5.2017, when on request of learned counsel for petitioner Sri Arvind Kumar Pathak, it was directed to be listed peremptorily in next cause list. The matter is listed today, but counsel for petitioner Sri Arvind Kumar Pathak has sent illness slip.

However, in the interest of justice, as a last opportunity, the matter is passed for today.

List peremptorily in next cause list, on which date the matter shall not be adjourned.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

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