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Ram Murti Yadav vs The Nagar Palika Parishad Ayodhya ...
2017 Latest Caselaw 919 ALL

Citation : 2017 Latest Caselaw 919 ALL
Judgement Date : 19 May, 2017

Allahabad High Court
Ram Murti Yadav vs The Nagar Palika Parishad Ayodhya ... on 19 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6018 of 2001
 

 
Petitioner :- Ram Murti Yadav
 
Respondent :- The Nagar Palika Parishad Ayodhya Through Chairman
 
Counsel for Petitioner :- Pt.S.Chandra,L K Pathak
 
Counsel for Respondent :- D.R.Singh,R.D. Shahi
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out. No one is present on behalf of petitioner to press this writ petition.

Perused the record. There is no force in the present writ petition. Sri R.D. Shahi is present for respondents.

Accordingly, this writ petition is dismissed.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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