Surendra Kumar Pandey vs State Of U.P.Through Its Secy ...
2017 Latest Caselaw 915 ALL

Citation : 2017 Latest Caselaw 915 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Surendra Kumar Pandey vs State Of U.P.Through Its Secy ... on 19 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1485 of 2003
 

 
Petitioner :- Surendra Kumar Pandey
 
Respondent :- State Of U.P.Through Its Secy Secondery Education
 
Counsel for Petitioner :- R.C.Tewari
 
Counsel for Respondent :- C.S.C.,Manoj Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, last adjournment is granted. No further adjournment shall be granted.

List peremptorily in next cause list.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

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