Sohan Lal Bharti vs District Magistrate Gonda And ...
2017 Latest Caselaw 912 ALL

Citation : 2017 Latest Caselaw 912 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Sohan Lal Bharti vs District Magistrate Gonda And ... on 19 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7161 of 2010
 

 
Petitioner :- Sohan Lal Bharti
 
Respondent :- District Magistrate Gonda And Others
 
Counsel for Petitioner :- R.P.Ojha,Girish Chandra Verma,Govind Singh Bot,Km. Vishwa Mohini,Vimal Kumar
 
Counsel for Respondent :- C.S.C.,G.C.Verma,Surya Narain Mishra,Vindhyavasini Kumar,Vishal Verma
 

 
Hon'ble Vivek Chaudhary,J.

On request of counsel for parties, put up on 29.05.2017.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

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