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Sirajul Haq vs C/M Darul Uloom Warsia Vishal ...
2017 Latest Caselaw 911 ALL

Citation : 2017 Latest Caselaw 911 ALL
Judgement Date : 19 May, 2017

Allahabad High Court
Sirajul Haq vs C/M Darul Uloom Warsia Vishal ... on 19 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3735 of 2012
 

 
Petitioner :- Sirajul Haq
 
Respondent :- C/M Darul Uloom Warsia Vishal Khand-4 Thru Its Manager & Ors
 
Counsel for Petitioner :- R.N. Gupta
 
Counsel for Respondent :- C.S.C.,Afzal Siddiqi,Mahendra Bahadur Singh,Prem Shanker Trivedi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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