Shyam Deo vs State Of U.P.
2017 Latest Caselaw 909 ALL

Citation : 2017 Latest Caselaw 909 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Shyam Deo vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 473 of 1991
 

 
Revisionist :- Shyam Deo
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rajiv Sharma
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Rajiv Sharma, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 19.5.2017

G.S

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