Ram Autar & Others vs State Of U.P.
2017 Latest Caselaw 908 ALL

Citation : 2017 Latest Caselaw 908 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Ram Autar & Others vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 1420 of 2002
 

 
Revisionist :- Ram Autar & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- V.K. Chandel,Sanjeev Kumar Asthana,V.K.S. Chandel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri V.K.S. Chandel, learned counsel for the revisionists.

List in the next cause list.

Order Date :- 19.5.2017

G.S

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