Raj Kumar vs The State Of U.P. & Others
2017 Latest Caselaw 907 ALL

Citation : 2017 Latest Caselaw 907 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Raj Kumar vs The State Of U.P. & Others on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 654 of 2001
 

 
Revisionist :- Raj Kumar
 
Opposite Party :- The State Of U.P. & Others
 
Counsel for Revisionist :- A.B.L.Gour
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

On the request of learned counsel for the revisionist, this case is passed over for the day.

List in the next cause list.

Order Date :- 19.5.2017

G.S

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