Gopal Maurya & Others vs State Of U.P. & Another
2017 Latest Caselaw 905 ALL

Citation : 2017 Latest Caselaw 905 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Gopal Maurya & Others vs State Of U.P. & Another on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 75 of 2002
 

 
Revisionist :- Gopal Maurya & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Satyendra Narayan Singh,Manoj Misra
 
Counsel for Opposite Party :- Govt. Advocate,M.P.Sarraf
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Satyendra Narayan Singh, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 19.5.2017

G.S

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