Rajendra Prasad vs State Of U.P.
2017 Latest Caselaw 904 ALL

Citation : 2017 Latest Caselaw 904 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Rajendra Prasad vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 187 of 2001
 

 
Revisionist :- Rajendra Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.S. Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list in the month of July, 2017.

Order Date :- 19.5.2017

G.S

Download the LatestLaws.com Mobile App