Surendra Giri & Others vs State Of U.P.
2017 Latest Caselaw 902 ALL

Citation : 2017 Latest Caselaw 902 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Surendra Giri & Others vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 146 of 2002
 

 
Revisionist :- Surendra Giri & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.S.S. Srivastava,P.C.Pandey
 
Counsel for Opposite Party :- Govt. Advocate,P.C.Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. None appeared to press the revision even in the revised call.

The revision relates to the year 2002.

By afflux of time the revision has become infructuous.

Accordingly, the revision is dismissed as infructuous.

Order Date :- 19.5.2017

G.S

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