Radhey Shyam vs State Of U.P.
2017 Latest Caselaw 901 ALL

Citation : 2017 Latest Caselaw 901 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Radhey Shyam vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 1658 of 1990
 

 
Revisionist :- Radhey Shyam
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- G.S. Hajela,Radhey Shyam
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Radhey Shyam, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 19.5.2017

G.S

Download the LatestLaws.com Mobile App