Moti Lal vs D.M. & Others
2017 Latest Caselaw 89 ALL

Citation : 2017 Latest Caselaw 89 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Moti Lal vs D.M. & Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 54972 of 1999
 

 
Petitioner :- Moti Lal
 
Respondent :- D.M. & Others
 
Counsel for Petitioner :- D.S. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel is granted three weeks time to file objection /counter affidavit to the amendment application.

List in the first week of July, 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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