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Dr. Saummya Bhatia vs Dr. Dheeraj Bhatia
2017 Latest Caselaw 882 ALL

Citation : 2017 Latest Caselaw 882 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Dr. Saummya Bhatia vs Dr. Dheeraj Bhatia on 18 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 51 of 2017
 

 
Appellant :- Dr. Saummya Bhatia
 
Respondent :- Dr. Dheeraj Bhatia
 
Counsel for Appellant :- Rakesh Gupta,Vishwesh Pratap Singh
 
Counsel for Respondent :- Arvind Kumar Pathak,Guru Dutt Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Let Lower Court Record be summoned, learned counsel for appellant will take steps within a week.

2. List this case in the week commencing 10.07.2017.

Order Date :- 18.5.2017

Pachhere/-

 

 

 
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