Smt. Khalida Shaheen vs State Of U.P. & Others
2017 Latest Caselaw 877 ALL

Citation : 2017 Latest Caselaw 877 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Smt. Khalida Shaheen vs State Of U.P. & Others on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 20769 of 2007
 

 
Petitioner :- Smt. Khalida Shaheen
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Tulika Prakash,Gulrez Khan,H.R. Tripathi,J.H.Khan,Manish Goyal,P.P. Srivastava,Rahul Agarwal,Sanjai Singh,Shiv Kant Mishra,Siddharth Sinhgal
 
Counsel for Respondent :- C.S.C.,A.K. Misra,Mahendra Pratap
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the respondent has filed counter to the amendment application. The petitioner will file reply within next three weeks.

List in July 2017.

Order Date :- 18.5.2017

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