Dr. Usha Singh vs Surendra Pratap Singh
2017 Latest Caselaw 876 ALL

Citation : 2017 Latest Caselaw 876 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Dr. Usha Singh vs Surendra Pratap Singh on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 920 of 2014
 

 
Appellant :- Dr. Usha Singh
 
Respondent :- Surendra Pratap Singh
 
Counsel for Appellant :- Abhishek Misra
 
Counsel for Respondent :- Sameer Jain
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List this matter on 27.07.2017 to attempt a reconciliation between the parties. Both parties may appear in person on that date. This order is being passed in the presence of both the parties.

Order Date :- 18.5.2017

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