C/M Gandhi Govind Gopal Rashtriya ... vs State Of U.P. And Others
2017 Latest Caselaw 873 ALL

Citation : 2017 Latest Caselaw 873 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

C/M Gandhi Govind Gopal Rashtriya ... vs State Of U.P. And Others on 18 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 630 of 2014
 

 
Appellant :- C/M Gandhi Govind Gopal Rashtriya Vidyapith And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- C.S..C,Pankaj Kumar Singh,Yogish Kumar Saxena
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

List before a bench of which one of us (Hon. Arun Tandon,J) is not a member after obtaining nomination from Hon'ble the Chief Justice.

( Rekha Dikshit,J)( Arun Tandon,J)

Order Date :- 18.5.2017

G.S

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