Ram Saran Lal vs Union Of India Thru' Secy. & ...
2017 Latest Caselaw 870 ALL

Citation : 2017 Latest Caselaw 870 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Ram Saran Lal vs Union Of India Thru' Secy. & ... on 18 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 31001 of 2009
 

 
Petitioner :- Ram Saran Lal
 
Respondent :- Union Of India Thru' Secy. & Another
 
Counsel for Petitioner :- B.B. Paul,A.P. Paul,Arvind Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.,P. Padia
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Arvind Kumar Srivastava, learned counsel for the petitioner.

List this matter on 26.5.2017, peremptorily.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 18.5.2017

G.S

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