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Rakesh Kumar Srivastava vs State Of U P ...
2017 Latest Caselaw 867 ALL

Citation : 2017 Latest Caselaw 867 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Rakesh Kumar Srivastava vs State Of U P ... on 18 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 8887 of 2009
 

 
Petitioner :- Rakesh Kumar Srivastava
 
Respondent :- State Of U P Thr.Prin.Secy.Toursim Civil Sectt.Lko.
 
Counsel for Petitioner :- Mohd.Aslam Khn
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Case is adjourned on the request of Shri Mohd. Aslam Khan.

2. List in the next cause list along with Misc. Bench No. 8716 of 2009.

Order Date :- 18.5.2017

Pachhere/-

 

 

 
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