Pawan Kumar vs State Of U.P. And 6 Ors.
2017 Latest Caselaw 866 ALL

Citation : 2017 Latest Caselaw 866 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Pawan Kumar vs State Of U.P. And 6 Ors. on 18 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 762 of 2013
 

 
Appellant :- Pawan Kumar
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Appellant :- Ashwani Kumar Mishra,R.C. Mishra
 
Counsel for Respondent :- C.S.C.,S.P.Singh,Santosh Kumar Pandey,Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Santosh Kumar Pandey, learned counsel for the respondent.

List this matter on 25.5.2017, peremptorily.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 18.5.2017

G.S

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