Smt. Priyanka Mishra vs Dr. Ram Krishna Mishra
2017 Latest Caselaw 865 ALL

Citation : 2017 Latest Caselaw 865 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Smt. Priyanka Mishra vs Dr. Ram Krishna Mishra on 18 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 25 of 2010
 

 
Appellant :- Smt. Priyanka Mishra
 
Respondent :- Dr. Ram Krishna Mishra
 
Counsel for Appellant :- P.S. Mehra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Case is adjourned on the request of Shri P.S. Mehra, learned counsel for the appellant.

2. List this case on 30.05.2017.

Order Date :- 18.5.2017

Pachhere/-

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