Om Sons India Handicraft ... vs State Of U.P. And Others
2017 Latest Caselaw 864 ALL

Citation : 2017 Latest Caselaw 864 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Om Sons India Handicraft ... vs State Of U.P. And Others on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 64854 of 2006
 

 
Petitioner :- Om Sons India Handicraft Manfufacturers And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Surya Narayan
 
Counsel for Respondent :- C.S.C.,A.C.Nigam,A.K. Mehrotra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

Shri A.K. Saxena, learned counsel for the respondent is not present.

List in the next cause list.

Learned counsel for the petitioner shall inform the other side that the matter will be taken up in the next cause list in writing and obtain a receipt thereof.

Order Date :- 18.5.2017

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