Dr.Anup Srivastava vs Principal Judge Family Court ...
2017 Latest Caselaw 862 ALL

Citation : 2017 Latest Caselaw 862 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Dr.Anup Srivastava vs Principal Judge Family Court ... on 18 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 54 of 2013
 

 
Appellant :- Dr.Anup Srivastava
 
Respondent :- Principal Judge Family Court Lucknow And Ors.
 
Counsel for Appellant :- K.S.Pawar,Anand Shankar Asthana
 
Counsel for Respondent :- Manish Kumar,Mahendra Kumar Dixit
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri K.S. Pawar, learned counsel for the appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 18.5.2017

Pachhere/-

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