Sunil Kumar Singh vs State Of U.P. And Others
2017 Latest Caselaw 86 ALL

Citation : 2017 Latest Caselaw 86 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Sunil Kumar Singh vs State Of U.P. And Others on 4 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Case :- SPECIAL APPEAL DEFECTIVE No. - 606 of 2012
 
Appellant :- Sunil Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Kamal Kumar Singh,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,B.P. Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

List before a bench of which one of us (Hon. Arun Tandon,J) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible, in the next cause list.

( Rekha Dikshit,J)( Arun Tandon,J)

Order Date :- 4.5.2017

G.S

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