Virendra Kumar Srivastava vs District Judge Unnao
2017 Latest Caselaw 859 ALL

Citation : 2017 Latest Caselaw 859 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Virendra Kumar Srivastava vs District Judge Unnao on 18 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1959 of 2000
 

 
Petitioner :- Virendra Kumar Srivastava
 
Respondent :- District Judge Unnao
 
Counsel for Petitioner :- J.N.Mathur,Devendra Mohan Shukla,Kamal Kumar Srivastava,Mudit Agarwal
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

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