Shobhit Kumar Pathak vs State Of U.P.Through Its ...
2017 Latest Caselaw 857 ALL

Citation : 2017 Latest Caselaw 857 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Shobhit Kumar Pathak vs State Of U.P.Through Its ... on 18 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1228 of 2002
 

 
Petitioner :- Shobhit Kumar Pathak
 
Respondent :- State Of U.P.Through Its Pirn.Secy.And Anors.
 
Counsel for Petitioner :- R.C.Tiwari,Dr.L.P.Mishra,Mohd. Yusuf,Subhas Chandra Pandey
 
Counsel for Respondent :- C.S.C.,A.P.Singh,R.K.Mehrotra,U.C. Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

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