Smt. Raj Kali vs Smt. Dharamwati
2017 Latest Caselaw 854 ALL

Citation : 2017 Latest Caselaw 854 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Smt. Raj Kali vs Smt. Dharamwati on 18 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- SECOND APPEAL No. - 332 of 1992
 

 
Appellant :- Smt. Raj Kali
 
Respondent :- Smt. Dharamwati
 
Counsel for Appellant :- P.K. Jain
 
Counsel for Respondent :- A.K. Goyal
 

 
Hon'ble Abhai Kumar,J.

It is submitted by the learned for respondent Sri A.K. Goyal that parties have agreed to compromise and the same will be filed on the next date of listing.

List again in the four week of July, 2017.

Order Date :- 18.5.2017

N.A.

Download the LatestLaws.com Mobile App