Santosh Kumar Singh vs State Of U.P.Through Secy.Animal ...
2017 Latest Caselaw 852 ALL

Citation : 2017 Latest Caselaw 852 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Santosh Kumar Singh vs State Of U.P.Through Secy.Animal ... on 18 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5897 of 2001
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P.Through Secy.Animal Husbanery And 2 Ors.
 
Counsel for Petitioner :- I.B.Singh
 
Counsel for Respondent :- C.S.C.,B.K. Chaudhary,Mohd.Ahsan Faridi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is passed over for today.

List peremptorily in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

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