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Muneshwar Singh vs State Of U.P.Through Secy. ...
2017 Latest Caselaw 851 ALL

Citation : 2017 Latest Caselaw 851 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Muneshwar Singh vs State Of U.P.Through Secy. ... on 18 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7992 of 2003
 

 
Petitioner :- Muneshwar Singh
 
Respondent :- State Of U.P.Through Secy. Madhyamik Shiksha U.P.Civil
 
Counsel for Petitioner :- Rakesh Kumar Nigam,Rakesh Srivastava,Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,A.K. Pandey,Phool Chandra Verma,R.R.Pandey,Yogita Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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