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Nasrullah Khan @ Refi Ullah Khan @ ... vs Amanat Ullah & Others
2017 Latest Caselaw 850 ALL

Citation : 2017 Latest Caselaw 850 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Nasrullah Khan @ Refi Ullah Khan @ ... vs Amanat Ullah & Others on 18 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- SECOND APPEAL No. - 1284 of 1999
 

 
Appellant :- Nasrullah Khan @ Refi Ullah Khan @ Lallu Khan
 
Respondent :- Amanat Ullah & Others
 
Counsel for Appellant :- Sahab Uddin
 

 
Hon'ble Abhai Kumar,J.

List has been revised.

None present on behalf of the appellant to press this appeal. 

Accordingly, the appeal is dismissed in default. Interim order, if any, stands discharged.

Order Date :- 18.5.2017

Ajeet

 

 

 
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