Smt. Saroj Sethi vs Utkarsh Granite Pvt. Ltd.
2017 Latest Caselaw 85 ALL

Citation : 2017 Latest Caselaw 85 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Saroj Sethi vs Utkarsh Granite Pvt. Ltd. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 69185 of 2015
 

 
Petitioner :- Smt. Saroj Sethi
 
Respondent :- Utkarsh Granite Pvt. Ltd.
 
Counsel for Petitioner :- Dharm Vir Jaiswal,Atul Dayal,Saurabh Srivastava
 
Counsel for Respondent :- Sunil Kumar,Krishna Mohan Tripathi,Yogendra Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

Download the LatestLaws.com Mobile App