Sanjay Pandey vs State Of U.P. And 8 Others
2017 Latest Caselaw 842 ALL

Citation : 2017 Latest Caselaw 842 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Sanjay Pandey vs State Of U.P. And 8 Others on 17 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Case :- WRIT - C No. - 11915 of 2017
 
Petitioner :- Sanjay Pandey
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Shivam Yadav,Saurabh Yadav
 
Counsel for Respondent :- C.S.C.,Archana Singh,Prakash Padia,Ved Byas Mishra
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

Learned Standing Counsel as well as the District Inspector of School is directed to inform Sri Kaushal Kishore Shukla and Sri Mahesh Prasad Shukla, respondents No.8 and 9, both said to be working in Sri Tulsi Smarak Sanskrit Mahavidyalaya Rajapur, Chitrakoot that this matter shall be listed next on 26.5.2017. The said respondents may file their counter affidavit, if any, by that date.

List on 26.5.2017.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 17.5.2017

G.S

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