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Union Of India Thru Secretry,Min. ... vs Murli Dhar Maurya And 2 Others
2017 Latest Caselaw 840 ALL

Citation : 2017 Latest Caselaw 840 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Union Of India Thru Secretry,Min. ... vs Murli Dhar Maurya And 2 Others on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 10241 of 2017
 

 
Petitioner :- Union Of India Thru Secretry,Min. Of Comn. New Delhi & 4 Ors
 
Respondent :- Murli Dhar Maurya And 2 Others
 
Counsel for Petitioner :- Dhirendra Kumar Dwivedi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

List in the next cause list.

Interim order, if any, granted earlier to continue till the next date of listing.

Order Date :- 17.5.2017

atul

 

 

 
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