Ramveer Singh vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 84 ALL

Citation : 2017 Latest Caselaw 84 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Ramveer Singh vs State Of U.P. And 5 Ors. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34398 of 2016
 

 
Petitioner :- Ramveer Singh
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Amit Manohar
 
Counsel for Respondent :- C.S.C.,Jai Bahadur Singh,S.R. Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Pleadings have been exchanged.

Sri Amit Manohar, counsel for petitioner is present. Counsel for respondent is not present even in the revised call.

Counsel for petitioner shall inform counsel for the respondents about the order passed today, in writing.

List on 16 May 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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