Devendra Narayan Mishra vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 83 ALL

Citation : 2017 Latest Caselaw 83 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Devendra Narayan Mishra vs State Of U.P. And 3 Ors. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47989 of 2016
 

 
Petitioner :- Devendra Narayan Mishra
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Awadh Behari Singh,Manish Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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