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Gopi Kumar Singhania & Another vs State Of U.P. Thru' Secy. Finance & ...
2017 Latest Caselaw 827 ALL

Citation : 2017 Latest Caselaw 827 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Gopi Kumar Singhania & Another vs State Of U.P. Thru' Secy. Finance & ... on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48664 of 2003
 

 
Petitioner :- Gopi Kumar Singhania & Another
 
Respondent :- State Of U.P. Thru' Secy. Finance & Ors.
 
Counsel for Petitioner :- V.K. Singh,G.K.Singh
 
Counsel for Respondent :- C.S.C.,A.K. Gaur,Alok Kumar Singh,Ashish Mishra,Gautam Baghel,Rajeev Misra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri V.K. Singh, learned counsel for the respondent prays for and is allowed two weeks' time to file reply to the recall application.

List in July 2017.

Order Date :- 17.5.2017

pks

 

 

 
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