Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter
2017 Latest Caselaw 826 ALL

Citation : 2017 Latest Caselaw 826 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter on 17 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6401 of 2001
 

 
Petitioner :- Smt.Vijai Laxmi Verma
 
Respondent :- State Radio Officer Head Quarter
 
Counsel for Petitioner :- H.S.Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner Sri H.S. Jain has sent information that he is out of station today.

List peremptorily in next cause list.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

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