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Suresh Dutt Shukla vs State Of U.P.Through Secy.Forest ...
2017 Latest Caselaw 825 ALL

Citation : 2017 Latest Caselaw 825 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Suresh Dutt Shukla vs State Of U.P.Through Secy.Forest ... on 17 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6611 of 2001
 

 
Petitioner :- Suresh Dutt Shukla
 
Respondent :- State Of U.P.Through Secy.Forest And 3 Ors.
 
Counsel for Petitioner :- S.P.Tripathi,Manish Mehrotra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Sri Manish Mehtrora, counsel for petitioner has sent illness slip. Case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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