Parashu Ram vs Nagar Panchayat Mohana Through ...
2017 Latest Caselaw 823 ALL

Citation : 2017 Latest Caselaw 823 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Parashu Ram vs Nagar Panchayat Mohana Through ... on 17 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5957 of 2001
 

 
Petitioner :- Parashu Ram
 
Respondent :- Nagar Panchayat Mohana Through Its Executive Officer And
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- C.S.C.,A.K. Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, as a last opportunity, the matter is adjourned for today.

List peremptorily in next cause list.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

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