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Mohd. Jakir And Anr. vs Ballu And 6 Others
2017 Latest Caselaw 822 ALL

Citation : 2017 Latest Caselaw 822 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Mohd. Jakir And Anr. vs Ballu And 6 Others on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 22 of 2015
 

 
Appellant :- Mohd. Jakir And Anr.
 
Respondent :- Ballu And 6 Others
 
Counsel for Appellant :- Zafeer Ahmad,Anand Srivastava,Brijesh Kumar Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant may take fresh steps to serve the other side by registered post.

Steps be taken within a week.

Order Date :- 17.5.2017

pks

 

 

 
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