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Dilip Kumar Srivastava vs State Of U.P. And Others
2017 Latest Caselaw 82 ALL

Citation : 2017 Latest Caselaw 82 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Dilip Kumar Srivastava vs State Of U.P. And Others on 4 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 38900 of 2011
 

 
Petitioner :- Dilip Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Anand Mohan Pandey,Bushra Mariyam,Ranjan Srivastava,Yashwant Verma
 

 
Hon'ble Manoj Kumar Gupta,J.

In normal course the instant matter would not have come before this Court, but for the nomination made by Hon'ble the Chief Justice.

It appears from the record that on 13.2.2017, the case was released by His Lordship Hon. B. Amit Sthalekar, J.

Since the roaster has now been changed and therefore the office shall verify whether the instant matter is now required to be listed before the regular Bench or before this Court and thereafter list the matter accordingly alongwith the office report.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 4.5.2017

skv

 

 

 
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