Smt. Chandan Devi vs State Of U.P. Thru' Min. Of Home & ...
2017 Latest Caselaw 818 ALL

Citation : 2017 Latest Caselaw 818 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Smt. Chandan Devi vs State Of U.P. Thru' Min. Of Home & ... on 17 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 60579 of 2005
 

 
Petitioner :- Smt. Chandan Devi
 
Respondent :- State Of U.P. Thru' Min. Of Home & Others
 
Counsel for Petitioner :- Pulak Ganguly,A.K. Pandey,Rajiv Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.K. Srivastava,C.K.Parekh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Case is passed over on the illness slip of Shri Rajiv Kumar Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 17.5.2017

pks

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