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Gajendra Pratap Singh vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 817 ALL

Citation : 2017 Latest Caselaw 817 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Gajendra Pratap Singh vs State Of U.P. And 4 Ors. on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 50151 of 2016
 

 
Petitioner :- Gajendra Pratap Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- A.R.Dwivedi,Rahul Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

List in the next cause list.

Interim order, if any, granted earlier to continue till the next date of listing.

Order Date :- 17.5.2017

atul

 

 

 
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