Smt.Madhu Srivastava vs State Bank Of India Through ...
2017 Latest Caselaw 815 ALL

Citation : 2017 Latest Caselaw 815 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Smt.Madhu Srivastava vs State Bank Of India Through ... on 17 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6654 of 2001
 

 
Petitioner :- Smt.Madhu Srivastava
 
Respondent :- State Bank Of India Through Chairman Mumbai
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- N.K.Seth,C.S.C.,Gopal Kumar Srivastava,Nirad Kumar
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 22.05.2017.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

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